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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(1) in Faridabad Complex Administration Building Rules, 1989

(1)The minimum size of a plot for residential building shall be 100 square metres with a minimum width of 6 metres except in the case of areas within the erstwhile abadi deh of villages of old Faridabad and Ballabgarh or falling in the abadi deh of villages forming part of Faridabad Complex Administration where minimum area of residential plot shall be 40 square metres or as was existing on 15th January, 1972, or as per the approved sub-division or as shown in the approved lay out plan of the area.