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State of Haryana - Section

Section 20 in Faridabad Complex Administration Building Rules, 1989

20. Size of plot for a residential building. Sections 43(2), 57(2)(m).

(1)The minimum size of a plot for residential building shall be 100 square metres with a minimum width of 6 metres except in the case of areas within the erstwhile abadi deh of villages of old Faridabad and Ballabgarh or falling in the abadi deh of villages forming part of Faridabad Complex Administration where minimum area of residential plot shall be 40 square metres or as was existing on 15th January, 1972, or as per the approved sub-division or as shown in the approved lay out plan of the area.
(2)In case of group housing, the minimum of the area plot shall be 4,000 square metres.
(3)These restrictions shall not be applicable to schemes undertaken by the Faridabad Complex, Haryana Urban Development Authority, Housing Board or any other authority so authorised by the State Government.