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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)Every application for reduction of contract demand shall be accompanied by-
(i)such processing fixed by the Board for the particular category of consumer;
(ii)Test Report from the licensed electrical Contractor where alterations of installations were involved; and
(iii)meter reading of the previous three months.