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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Mizoram - Subsection

Section 75(3) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(3)The Period of notice of a motion for leave to introduce a Bill under this rule shall be thirty days before the opening of each session counting the opening day as the first and reckoning backwards.