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[Cites 0, Cited by 0] [Section 67U] [Entire Act]

State of Punjab - Subsection

Section 67U(1) in The Punjab Factory Rules, 1952

(1)All persons who are required to supervise the handing of hazardous substances shall possess the following qualifications and experience :-
(a)
(i)A Bachelor's degree in Chemistry or Diploma in Chemical Engineering or Technology with five years experience; or
(ii)A Master's Degree in Chemistry or a Degree in Chemical Engineering or Technology with two years experience.
The experience stipulated above shall be in process operation and maintenance in the Chemical Industry.