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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(viii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(viii)report without delay all cases of fraud, embezzlement, theft or loss of money or other property of the Samiti to the Chairman, Sub-divisional Officer, Collector, Revenue Divisional Commissioner and Director of Community Development;