Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(b) in The Punjab Livestock and Birds Diseases Act, 1948

(b)include in the Schedule any communicable disease of [livestock or birds] [Substituted for the words 'Animal' or 'an animal' by Punjab Act 33 of 1961, Section 4.] to which it is expedient in their opinion that the provisions of this Act should apply.