Madhya Pradesh High Court
Ashish Agrawal vs Smt. Jyoti Agrawal on 6 July, 2018
1 MP-3058-2018 The High Court Of Madhya Pradesh MP-3058-2018 (ASHISH AGRAWAL Vs SMT. JYOTI AGRAWAL) 1 Jabalpur, Dated : 06-07-2018 None for the petitioner. Adjourned.
(SUJOY PAUL) JUDGE s@if Digitally signed by SAIFAN KHAN Date: 2018.07.06 16:55:14 +05'30'