Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Chattisgarh - Subsection Section 36(viii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (viii)payment of any expense incurred by the Vishwavidyalaya in carrying out the provisions of this Adhiniyam, Statutes and the Regulations made thereunder; and
