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[Cites 0, Cited by 3] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(1)Every minority college in existence immediately before the date of commencement of this Act, shall send to the competent authority a statement containing the particulars specified in clause (c) excluding sub-clause (ii) hereof of sub-section (2) of section 4 within such period as may be prescribed.