Section 9 in Tamil Nadu Private Colleges (Regulation) Act, 1976
9. Minority college to send statement.
(1)Every minority college in existence immediately before the date of commencement of this Act, shall send to the competent authority a statement containing the particulars specified in clause (c) excluding sub-clause (ii) hereof of sub-section (2) of section 4 within such period as may be prescribed.(2)Every minority college established and administered after the date of commencement of this Act shall send to the competent authority a statement containing particulars specified in clause (c) of sub-section (2) of section 4 within such period as may be prescribed.
