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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3)(a) in The Calcutta University Act, 1979.

(a)The Council for Undergraduate Studies in Medicine, Dental Science, Homoeopathy [,Veterinary Science, Nursing] [Words inserted by W.B. Act 44 of 1980.] and Ayurved shall consist of the following members:
(i)the Pro-Vice-Chancellor for Academic Affairs-Chairman;
(ii)[ eleven Teachers, other than Principals, of affiliated colleges participating in undergraduate teaching in Medical Science, of whom-] [Sub-clauses (ii), (iii) and (iv) substituted by W.B. Act 44 of 1980.]