(1)There shall be the following Councils for undergraduate studies:-(a)the Council for Undergraduate Studies in Arts, Science, Commerce, Home Science, Fine Arts and Music;(b)the Council for Undergraduate Studies in Medicine, Dental Science, Homoeopathy [,Veterinary Science, Nursing] [Words inserted by W.B. Act 44 of 1980.] and Ayurved;(c)the Council for Undergraduate Studies in Engineering and Technology.(2)(a)The Council for Undergraduate Studies in Arts, Science, Commerce, Home Science, Fine Arts and Music shall consist of the following members:-(i)the Pro-Vice-Chancellor for Academic Affairs-Chairman;(ii)the Principal, Presidency College;(iii)the Principal, Sanskrit College;(iiia)[ the Deans of the Faculty Councils for Post-Graduate Studies in Arts, Science, and Commerce, Social Welfare and Business Management;] [Sub-clause (iiia) inserted by W.B. Act 44 of 1980:](iv)thirteen Teachers, other than Principals, of affiliated colleges participating in undergraduate teaching in the subject or subjects concerned of whom not more than three shall be from each of the Arts, Science and Commerce streams of education and at least one shall be from each of the other streams to be elected in the manner provided in the Statutes;(v)[ five Principals of affiliated colleges, of whom-] [Sub-Clauses (v) and (vi) substituted by W.B. Act 44 of 1980.](a)one shall be a Principal imparting instruction in Undergraduate Studies in Arts, Home Science, Fine Arts and Music,(b)one shall be a Principal imparting instruction in Undergraduate Studies in Science,(c)one shall be a Principal imparting instruction in Undergraduate Studies in Commerce,(d)one shall be a Principal imparting instruction in Undergraduate Studies in Medicine, Dental Science, Homoeopathy, Veterinary Science, Nursing and Ayurved, and(e)one shall be a Principal imparting instruction in Undergraduate Studies in Engineering and Technology, elected form amongst the Principals of such colleges in the manner provided in the Statutes;(vi)[ three members, one each from the Faculty Councils for Postgraduate Studies in-] [Sub-Clauses (v) and (vi) substituted by W.B. Act 44 of 1980.](a)Arts,(b)Science, and(c)Commerce, Social Welfare and Business Management, elected in the manner provided in the Statutes.(d)The Council shall have a Secretary. The Secretary shall be a member of the Council.(vii)[ three student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the statutes: [Inserted by Act No. 12 of 2011, dated 25.1.2012.]Provided that no two student representatives shall be elected from the same stream of education.](3)(a)The Council for Undergraduate Studies in Medicine, Dental Science, Homoeopathy [,Veterinary Science, Nursing] [Words inserted by W.B. Act 44 of 1980.] and Ayurved shall consist of the following members:(i)the Pro-Vice-Chancellor for Academic Affairs-Chairman;(ii)[ eleven Teachers, other than Principals, of affiliated colleges participating in undergraduate teaching in Medical Science, of whom-] [Sub-clauses (ii), (iii) and (iv) substituted by W.B. Act 44 of 1980.](a)six shall be the Teachers of affiliated Medical Colleges elected by the Teachers of such colleges from amongst themselves,(b)one shall be a Teacher of an affiliated Dental Science College elected by the Teachers of such colleges from amongst themselves,(c)one shall be a Teacher of an affiliated Veterinary Science College elected by the Teachers of such colleges from amongst themselves,(d)one shall be a Teacher of an affiliated Homoeopathic College elected by the Teachers of such colleges from amongst themselves,(e)one shall be a Teacher of an affiliated Nursing College elected by the Teachers of such colleges from amongst themselves, and(f)one shall be a Teacher of an affiliated Ayurvedic College elected by the Teachers of such colleges from amongst themselves, the election being held in the manner provided in the Statutes;(iii)[ seven Principals of affiliated colleges participating in undergraduate teaching, of whom two shall be from Medical Colleges, one shall be from Homoeopathic Colleges, one shall be from Ayurvedic Colleges, one shall be from Dental Science Colleges, one shall be from Colleges of Veterinary Science and one shall be from Colleges of Nursing, nominated by the Vice-Chancellor;] [Sub-clauses (iii) & (iv) substituted by W.B. Act 44 of 1980.](iv)[ three members of the Faculty Councils for Post-Graduate Studies in Medicine, Nursing, Homoeopathy, Ayurved and Dental Science, and Agriculture and Veterinary Science, of whom one shall be Dean, elected from amongst themselves in the manner provided in the Statutes.] [Sub-clauses (iii) & (iv) substituted by W.B. Act 44 of 1980.](b)The Council shall have a Secretary. The Secretary shall be a member of the Council.(4)(a)The Council for Undergraduate Studies in Engineering and Technology shall consist of the following members:-(i)The Pro-Vice-Chancellor for Academic Affairs-Chairman;(ii)(a)four Teachers of affiliated engineering colleges participating in undergraduate teaching to be nominated by the Vice-Chancellor by rotation in order of seniority representing four major streams, namely, Civil, Electrical, Metallurgical and Mechanical;(b)three Teachers, one from each of technological institutes, namely, Leather, Ceramic and Textile, to be elected by the respective Teachers of the institutes in the manner provided in the Statutes;(iii)the Principal, Bengal Engineering College, Shibpur, Howrah;(iv)the Principal, College of Textile Technology, Serampore;(v)the Principal, College of Ceramic Technology, Calcutta;(vi)the Principal, College of Leather Technology, Calcutta;(vii)the Dean of the Faculty Council for Post-Graduate Studies in Engineering and Technology;(viii)three members of the Faculty Council for Post-Graduate Studies in Engineering and Technology of whom one shall be from each of the streams of Radio Physics, Applied Physics and Applied Chemistry, to be elected in the manner provided in the Statutes.(b)The Council shall have a Secretary. The Secretary shall be a member of the Council.(5)One-third of the total number of members of a Council for undergraduate studies shall be a quorum for a meeting of the Council.
