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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(4) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(4)The Commission in appropriate cases may direct that translation of any document, which is in a language other than English, be done into English by an Officer or person designated by the Commission for the purpose.