Section 4 in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
4. Language of the Commission.
(1)The proceedings of the Commission shall be conducted in English, Punjabi or Hindi.(2)No petition or document contained in any language other than English, Punjabi or Hindi shall be accepted by the Commission unless the same is accompanied by a translation thereof in English.(3)Any translation which is agreed to by the parties to the proceedings or which any of the parties may furnish with an authenticity certificate of the authorized Translator, may be accepted by the Commission as true translation of the petition, document etc. in that case.(4)The Commission in appropriate cases may direct that translation of any document, which is in a language other than English, be done into English by an Officer or person designated by the Commission for the purpose.
