Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(V) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(V)If the gross UI from northern region, is negative i.e. net underdrawal by the state from the northern region, it will be allocated among the under drawing users in proportion to their gross underdrawal (Interstate UI and Intrastate UI from external source) worked out at S.No. III above.