Section 6(1)(viii) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(viii)It has at least fifteen duly qualified teachers and other necessary staff and has on its roll at least thirty bonafide students.

Legal Document View