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Union of India - Section

Section 33 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

33. Procedure

.-(a) This Chapter deals with the Drill formations procedure applicable to normal ceremonial occasion and provides details of the procedure upto a Battalion level. These could easily be adopted for lower formations upto a company level.
(b)Officers are expected to interpret these instructions reasonably and intelligently, bearing in mind that slight alterations may be made to suit the personnel, ground and other exceptional circumstances.