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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(iv) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(iv)[ outpatient department (OPD) with minimum of 250 patients on an average per day during last one calendar year in the hospital of a college whether running as a standalone M.D. (Hom) course or running along with BHMS course. [Substituted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]