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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(2)[ Every such college or teaching hospital shall have a department of the concerned speciality and shall also have the following additional facilities, with two teachers, having atleast one higher faculty namely: -
(i)one full time Professor or Reader in the Department of speciality;
(ii)one Lecturer on Full Time basis in the Department of speciality;
(iii)staff such as two Assistants or Attendants, in the Department of speciality;]
(iv)[ outpatient department (OPD) with minimum of 250 patients on an average per day during last one calendar year in the hospital of a college whether running as a standalone M.D. (Hom) course or running along with BHMS course. [Substituted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]
N.B.: Calendar year for OPD purposes shall be taken as 300 working days out of 365 or 366 days of normal or leap year, as the case may be.
(v)one bed shall be earmarked per student for each clinical subject of speciality, in addition to the beds required for Bachelor of Homoeopathic Medicine and Surgery (BHMS) course in its teaching (collegiate) Homoeopathic Hospital with 30 percent bed occupancy per day on an average in a calendar year.
N.B.: Colleges conducting only M.D. (Hom) Courses shall provide 1:1 student-bed ratio.]
(vi)three beds shall be earmarked per student for each clinical subject of specialty.