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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(4)(ii) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(ii)In respect of continuing employees as on the date of reorganisation and newly appointed employees after reorganisation date the terminal benefits shall be allowed.