Madhya Pradesh High Court
Mukesh Kalway vs Commissioner Of Customs on 17 August, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 16712 of 2018
(MUKESH KALWAY Vs COMMISSIONER OF CUSTOMS AND OTHERS)
WP/03453/2019, WP/08464/2019
Dated : 17-08-2023
Shri G.N. Purohit - Senior Advocate with Shri Eshan Tripathi -
Advocate for petitioner.
Shri Siddharth Seth - Advocate for the respondent Nos. 1 and 2.
During the course of argument, it came to light that the petitioner has filed CEA No. 11 of 2017 (M/s Mukesh Kalway Vs. The Commissioner of Customs), which is since admitted and pending consideration.
Issue involved in the present case is somewhat similar to the one involved in CEA No. 11/2017. Accordingly, it would be appropriate that both matters be heard together.
List after three weeks alongwith C.E.A. Nos. 11/2017 and 22/2017.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
skt
Signature Not Verified
Signed by: SANTOSH
KUMAR TIWARI
Signing time: 8/18/2023
10:44:04 AM