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Madhya Pradesh High Court

Mukesh Kalway vs Commissioner Of Customs on 17 August, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        WP No. 16712 of 2018
                                          (MUKESH KALWAY Vs COMMISSIONER OF CUSTOMS AND OTHERS)

                                                      WP/03453/2019, WP/08464/2019
                          Dated : 17-08-2023
                                   Shri G.N. Purohit - Senior Advocate with Shri Eshan Tripathi -

                          Advocate for petitioner.
                                   Shri Siddharth Seth - Advocate for the respondent Nos. 1 and 2.

During the course of argument, it came to light that the petitioner has filed CEA No. 11 of 2017 (M/s Mukesh Kalway Vs. The Commissioner of Customs), which is since admitted and pending consideration.

Issue involved in the present case is somewhat similar to the one involved in CEA No. 11/2017. Accordingly, it would be appropriate that both matters be heard together.

List after three weeks alongwith C.E.A. Nos. 11/2017 and 22/2017.



                                (SHEEL NAGU)                                (AMAR NATH (KESHARWANI))
                                    JUDGE                                            JUDGE

                          skt




Signature Not Verified
Signed by: SANTOSH
KUMAR TIWARI
Signing time: 8/18/2023
10:44:04 AM