Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Uttarakhand - Subsection Section 38(c) in Bar Council of Uttarakhand Nainital Amendment Rules, 2014 (c)A bank draft of Rs. 500 in favour of Secretary Bar Council of Uttarakhand Nainital or Cash in the Office of the Council.
