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State of Uttarakhand - Section

Section 38 in Bar Council of Uttarakhand Nainital Amendment Rules, 2014

38. Procedure to obtain Duplicate Enrollment Certificate. - If any advocates of the Council looses his, original Enrollment Certificate and he wants a duplicate copy of Enrollment Certificate from the Council, he will have to submit the following documents with an application:

(a)A publication of the loss (sic of) Enrollment Certificate in any daily newspaper.
(b)An affidavit in support of the application.
(c)A bank draft of Rs. 500 in favour of Secretary Bar Council of Uttarakhand Nainital or Cash in the Office of the Council.