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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(7)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(i)The anticipated power flow, based on the load flow studies, on the transmission/distribution system which is forming part of evacuation system of generating station at rated output after considering "N-1" contingency;