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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Chattisgarh - Subsection

Section 44(1)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(b)the giving of notice to the members of any authority of the Vishwavidyalaya the dates of the meetings and the business to be transacted at the meetings and for keeping record of the proceedings of the meetings;