Section 15 in Kerala University of Fisheries and Ocean Studies Act, 2010
15. Meetings of the University Governing Council.
(1)The University Governing Council shall meet at least once in a month on dates to be fixed by the Vice-Chancellor after giving due notice to all members.(2)More than half of the total number of members of the University Governing Council shall be the quorum for a meeting of the Council;Provided that such quorum shall not be required for convocation of the University or a meeting of the University Governing Council held for the purpose of conferring degrees, titles or other distinctions.(3)When a special meeting is convened by the Vice-Chancellor, no subject other than that is shown in the requisition shall be considered at the meeting.
