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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(2) in Kerala University of Fisheries and Ocean Studies Act, 2010

(2)More than half of the total number of members of the University Governing Council shall be the quorum for a meeting of the Council;Provided that such quorum shall not be required for convocation of the University or a meeting of the University Governing Council held for the purpose of conferring degrees, titles or other distinctions.