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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(3)(d) in The Netaji Subhas Open University Act, 1997

(d)in preparing the programme of the teaching activities of the University consisting of-
(i)the preparation of syllabi of different courses of study;
(ii)the determination of the method of operation of contact programmes and audiovisual mass media;
(iii)the preparation of teaching materials conforming to different stages of the academic programme;
(iv)the preparation of written lessons of practical works at home and also lessons for homework;
(v)the making of arrangement for writing textbooks if necessary;
(vi)the prescribing of the equivalence of examinations, degrees and diplomas of other universities and institutions and other such allied and ancillary matters.