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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(b) in Telangana State Electrical Licensing Regulations, 2018

(b)The applicant shall furnish to the Secretary of the Board the names, Competency Certificate numbers and permit numbers of the supervisor and wiremen employed by him, and also submit original permit books for verification and endorsement.