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State of Telangana - Section

Section 35 in Telangana State Electrical Licensing Regulations, 2018

35. Conditions for grant of Grade 'A' Electrical Contractors Licence.

- A Licence in Grade 'A' shall be granted only to a person or a firm or Private Limited Company/Limited Company approved by the Board who shall comply with the following namely:-
(a)the applicant shall employ the following staff -
(i)One Supervisor holding a certificate of Competency and an appropriate permit obtained from the Board; with a minimum validity of four months.
Provided that if the applicant is himself a Supervisor's Competency and Appropriate permit holder, it shall not be necessary for him to employ another Person holding a Supervisor Competency Certificate and Permit granted by the Board;(or)In the case of partnership firm one of the partners thereof shall hold a certificate of competency and appropriate permit granted by the Board or shall have in his employee a supervisor holding a certificate of competency and appropriate permit.
(ii)Two wiremen holding a certificate of competency and permit granted by the Board.
(or)One Wiremen and one Supervisor (upto 650V), holding a certificate of competency and permit granted by the Board.
Self Wiremen permit of the applicant, who has applied for Grade 'A' Electrical I Contractor License, shall not be considered.
(b)The applicant shall furnish to the Secretary of the Board the names, Competency Certificate numbers and permit numbers of the supervisor and wiremen employed by him, and also submit original permit books for verification and endorsement.
(c)Local address proof and I.D. of the applicant (Aadhar Card).
(d)The applicant shall possess the following instruments alongwith latest test certificates namely:
(i)One No. earth resistance, tester megger.
(ii)
(a)One number 1000V and 1 No.500V insulation testing meggers in case of licence upto 11KV.
(b)2.5KV, 1000V and 500V insulation testing meggers in case of license upto 33KV.
(c)5KV, 1000V and 500V insulation testing meggers in case of license upto 132 , KV and 132 KV and above the instruments should have a range of 0-500 Mega Ohms above except in case of 500V meggers.
(iii)Tong Tester/Multi meter (having volts, Ampere and ohms).
(iv)One No. live line tester,
(v)Standard Wireguage,
(vi)First Aid Box,
(e)A Contractor's license shall not be granted to any holder of certificate of Competency whilst he is in the employee of a Licensed Electrical Contractor or Anywhere else.
(f)All contractors holding/applying for 'A' Grade Electrical Contractor's Licence shall invariable/have an office in the State of Telangana and all correspondence shall be made to that office only.
(g)Applicant/Authorized person and Supervisor shall be physically present in the office for grant or renewal of Electrical Contractors' License in photo alongwith specimen signature for verification.
(h)All registers as per Labor Act, Work orders, particulars of employees, instruments etc., shall be made available to Secretary, Licensing Board from time to time.
(i)The instruments shall be produced before the Secretary, Licensing Board, if necessary.
(j)Minimum age is 21 years.