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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1)(b) in Bihar Preservation and Improvement of Animals Rules, 1960

(b)a bull shall be deemed to have been effectively castrated if castration has been done by crushing the cord by a Surgical Castrator or by Surgical operation or removal of testicles by a qualified veterinarian.