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State of Punjab - Section

Section 1 in Punjab State Aid to Industries Act, 1935

1. Short title, extent and commencement.

(1)This Act may be called the Punjab State Aid to Industries Act, 1935.
(2)It extends to [Punjab] [Substituted for the words 'East Punjab' - which had been inserted for the word 'Punjab' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948 - by the Adaptation of Laws Order, 1950.].
(3)It shall come into force on such [date as the [State] [The Act came into force on the 7th March, 1936, - vide Punjab Government notification No. 1921-I & L 1936/7815, dated the 6th March, 1936.] Government may, by notification, appoint in this behalf.