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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(2)( a ) In the case of fork-lift trucks employed for handling empty containers, the length of the forks shall be equal to the full width of the container and the capacity of the fork-lift shall be matching with the weight of the container.( b ) No fork-lift trucks shall be employed for handling container which do not have fork pockets.