Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001 4. Repeal of Act 17 of 1971. -The General Insurance (Emergency Provisions) Act, 1971 is hereby repealed.
