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Union of India - Act

The Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001

UNION OF INDIA
India

The Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001

Act 11 of 2001

  • Published on 9 May 2001
  • Commenced on 9 May 2001
  • [This is the version of this document from 9 May 2001.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001ACT NO. 11 OF 2001

1175.

[9th May, 2001]An Act to repeal the Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950, the Life Insurance (Emergency Provisions) Act, 1956 and the General Insurance (Emergency Provisions) Act, 1971.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

1. Short title.

-This Act may be called the Insurance Laws (Transfer of Business and Emergency Provisions) Repeal Act, 2001.

2. Repeal of Act 62 of 1950.

-The Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950 is hereby repealed.

3. Repeal of Act 9 of 1956.

-The Life Insurance (Emergency Provisions) Act, 1956 is hereby repealed.

4. Repeal of Act 17 of 1971.

-The General Insurance (Emergency Provisions) Act, 1971 is hereby repealed.