Section 3(2) in The Rajasthan Ministers' Official Residence (Use & Maintenance) Rule, 1966
(2)[ The items to be provided to each Minister under the head furniture shall include the provisions of-(a)refrigerators.(b)all fixtures (electrical, mechanical and for water supply).(c)Khas-Tattis.(d)Chicks.(e)Curtains,(f)Tat-pardah,(g)Curtain-rods,(h)Cylinders or water heaters, and(i)Gaddas, spring-beds and takhats.]
