Bombay High Court
Central Bureau Of Investigation (Bs ... vs Praful Prakash Sawnat on 30 June, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Board Sr.No.:-47
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 167 OF 2019
Central Bureau Of Investigation (bs Andfc) ....APPLICANT
V/S
Bechu Bansi Tiwari ....RESPONDENT
WITH CR. APPLICATION NO. 170 OF 2019 Central Bureau Of Investigation (bs Andfc) ....APPLICANT V/S Praful Prakash Sawnat ....RESPONDENT WITH CR. APPLICATION NO. 169 OF 2019 Central Bureau Of Investigation (bs Andfc) ....APPLICANT V/S Yashwant Trimbak Joshi ....RESPONDENT WITH CR. APPLICATION NO. 168 OF 2019 Central Bureau Of Investigation (bs Andfc) ....APPLICANT V/S Mohinder Kumar Sharma ....RESPONDENT Mr. H. S. Venegaonkar, Advocate for the Applicant/CBI. Mr. R. M. Pethe, APP for the State.
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