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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(6)The distribution licensees will set up their own load dispatch center or may utilize the facility available at Kota, Bhilwara, Ratangarh sub-SLDCs to monitor and control their power drawal, injection/ drawal of open access consumer on real time basis and will setup communication links with SLDc in ensuring effective and efficient operations.Illustrative example for a time blockAnnexure-1
S.No Particulars SLDC's energy account for NRLD Cenergy account Remark
AVVNL JVVNL Jd. VVNL trader/ DL General Stn.
A. Alloc. Non ABT %Alloc. first chargeAlloc. ABT %Alloc. first chargeScheduled drawal/ generation (MU)1. drawal of licensee2. Gen. Non ABT3. Gen. ABT4. Net drawal from NR 35%036%01800-175-900725 35%036%01800-175-900725 28%028%01400-140-700560 2%0040100-10-4050 -500-2540 2060 Alloc./Share shownin Column 3 to 6Alloc./Share shown in Column 3 to 6
B. Actual drawal/ generation (MU)1. actual drawal of licensee2. act. Gen. Non ABT3. act. Gen. ABT4. Net drawal from NR. 1900-158-986756.1 1800-158-986656.1 1400-126-767506.8 80-9-4031 -450-2780 1950 Alloc./share shown inColumn 3 to 6Alloc./share shown in Column 3 to 6
C. Deviation from schedule = actual(-) schedule = (B)-(A) (MU)1. licensees2. Non ABT gen.3. ABT gen.4. Net UI licensees 10017.5-86.431.1 017.5-86.4-68.9 014-67.2-53.2 -2010-19 50-240 -110  
D. Intra state UI calculations (tillNRLDC account is received) (MU)1. a. overdrawalb. under drawalc. overdrawal adj.d. underdrawal adj.2. inter discom exch.3. intra state UI D2-c3 31.100031.1117.50 0-68.90-53.71-15.1971.21 0-53.20-41.47-11.7355.47 0-190-14.81-4.19-4.19 00000240 0-110-1100.000  
E. Inter state UI on receipt ofNRLDC's account(MU)1. Total UI2. UI specific to lie.3. Adjustment for prev block4. adj. For NRLDC UI5. inter state UI E(2)+E(4) Billing 808 -2-64.46-66.46 4-49.77-45.77 prev. block -17.77-17.77   -12110-1-132 To be adjusted only if its sign is same as thatof c(4). Otherwise carry forward to next block
F. Inter state ABT rate (Rs./Unit)1 for intra state UI (Rs. inmillion)2 for inter state UI (Rs. inmillion)Total (1+2) 269.0817.60286.68 2.20163.08-146.2016.88 2.15127.04-100.6926.34 intra state (Rs./Unit)-9.59-39.10-48.69 ABT rate-549.60-549.60 2.29268.35268.35 sum Column 3 to 80-0.05-0.05
Annexure-2.(in MW)
Particulars Open Access Supplier not governed BY ABT Open Access Supplier governed BY ABT
case-1 case-2 case-3 case-4 case-5 case-6 case-7 case-8
1 Open Access injection/schedule 10 10 10 10 10 10 10 10
2 HT supply contract demand ('C') 5 5 5 5 5 5 5 5
3 Stand by suppy contract demand ('S') 9 9 9 9 9 9 9 10
4 Actual dawal CD') 8 15 20 27 8 15 20 27
5 (a) Deviation from schedule         -2 5 10 17
  (b) permissible deviation -5% to +5% at UI         -0.5 0.5 0.5 0.5
6 Open access entitlement ('E') 10 10 10 10 9.5 10.5 10.5 10.5
7 Adjustment for                
(a) Open access 8 10 10 10 8 10.5 10.5 10.5
(b) HT supply contract demand ('CO 0 5 5 5 0 4.5 5 5
(c) standby supply ? 0 0 5 9 0 0 4.5 10
(d) overdrawal 0 0 0 3 0 0 0 1.5
(e) inadvtant supply to discom 2 0 0 0 1.5 0 0 0
# injection applicable for case 1 to 4 and schedule applicable for case 5 to 8