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[Cites 0, Cited by 0] [Section 63B(5)] [Section 63B] [Entire Act]

State of West Bengal - Subsection

Section 63B(5)(e) in The West Bengal Factories Rules, 1958

(e)periodical assessment of the status on health, safety and environment by appropriate methods and techniques, such as safety and its, risk assessment etc. and remedial measures;