Himachal Pradesh High Court
Devinder Singh Thakur vs . State Of H.P. on 17 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Devinder Singh Thakur Vs. State of H.P. .
CWP No. 988 of 2023 17.04.2023 Present Mr. Nand Lal Thakur, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General & Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents-State.
We are informed that the meeting of State Level Board of Equivalence Committee was scheduled to be held on 11.04.2023, but the same has been postponed. However, the same cannot be postponed indefinitely and decision is required to be taken immediately, as the petitioner is due to retire on 30.04.2023. Accordingly, the respondents are directed to re-
schedule the date of the aforesaid meeding and take a positive decision by the next date.
List on 24.04.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge.
April 17, 2023 (hemlata) ::: Downloaded on - 18/04/2023 20:40:11 :::CIS .
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