Himachal Pradesh High Court
Devinder Singh Thakur vs . State Of H.P. on 1 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Devinder Singh Thakur vs. State of H.P. CWP No. 988/2023 .
1.4.2023 Present: Mr. Nand Lal Thakur, Advocate, for the petitioner.
Mr. I. N. Mehta & Mr. Y. W. Chauhan, Sr. Addl. A.Gs. with Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-
State.
As per instructions dated 31.3.2023, placed on record by learned Deputy Advocate General, since the meeting of State Level Board of Equivalence Committee is scheduled for 11.4.2023, therefore, we deem it appropriate to defer hearing of the instant petition to 17.4.2023.
Ordered accordingly.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.4.2023 (pankaj) ::: Downloaded on - 03/04/2023 20:35:29 :::CIS