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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2) in Model Rules, 2011 under Bengal Ferries Act, 1885

(2)On receiving the application for registration of a boat , the Registering Officer shall direct the Boat Surveyor to measure the boat as required under rule22 of these rules and shall enter the particulars in the book of Registry to be maintained in Form -I on payment of fees specified in Rule 32;