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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

1. Short title, applicability and commencement.

- (i) These rules may be called the Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007.
(ii)They shall apply to all Professional Institutions imparting Post Graduate Engineering, including Technology/ Pharmacy/ Architecture and Planning Courses, in the State.
(iii)They shall come into force from the academic year 2007-2008.