Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(2)(d) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(d)To supervise and control the working of the local committees constituted under sub-section (3) ; and