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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2)(i) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(i)Professors of University Teaching Departments and Schools of Studies in subjects for which the Board is constituted;