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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(b) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(b)The applicant shall submit the basis for assessment of power to be interchanged using the distribution system and power to be transmitted to or from various entities or regions to enable the Distribution Licensee to plan the distribution system in a holistic manner.