Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(1)(c) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (c)name of area and wards where survey work is in progress alongwith the date of start of survey and the date of likely completion; and