Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73] [Entire Act] State of Bihar - Subsection Section 73(1) in The Bihar Panchayat Raj Act, 2006 (1)Subject to such condition as may be prescribed by the Government from time to time, the Zila Parishad shall perform following functions -
