Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] State of Bihar - Section Section 73 in The Bihar Panchayat Raj Act, 2006 73. Functions and powers of Zila Parishad. (1)Subject to such condition as may be prescribed by the Government from time to time, the Zila Parishad shall perform following functions -
